Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in The M.P. Zila Yojna Samiti Nirvachan Niyam, 1995

(1)The Presiding Officer shall announce the number of members for which election is to be held separately for urban and rural areas and invite nominations therefor in Form I.