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Calcutta High Court

Gyaniram & Sons Pvt. Ltd vs Concrete Developers Ltd on 11 January, 2011

Author: Kalyan Jyoti Sengupta

Bench: Kalyan Jyoti Sengupta

                        APOT No. 685 of 2005
                            GA 3409/2005
                             AP 64/2005

                   IN THE HIGH COURT AT CALCUTTA

                    Civil Appellate Jurisdiction

                           ORIGINAL SIDE




                     GYANIRAM & SONS PVT. LTD.
                               Versus

                      CONCRETE DEVELOPERS LTD.


     BEFORE:

     The Hon'ble JUSTICE KALYAN JYOTI SENGUPTA

The Hon'ble JUSTICE ASIM KUMAR RAY Date : 11th January, 2011.

The Court : In view of the order of the Division Bench dated January 9, 2006, the matter is released from our list.

(KALYAN JYOTI SENGUPTA, J.) (ASIM KUMAR RAY, J.) tk