Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 26A in The M.P. Samaj Ke Kamjor Vargon Ke Liye Vidhik Sahayata Tatha Vidhik Salah Adhiniyam, 1976 26A. [ Functions of Gram Legal Aid and Legal Advice Committee. [Inserted by M.P. Act No. 51 of 1976.] - The Gram Legal Aid and Legal Advice Committee shall discharge such functions as may be entrusted to it by that Board.]
