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State of Uttar Pradesh - Section

Section 586 in Rules under the United Provinces Excise Act, 1910

586. Fees for licence.

- No fee shall be charged for a licence to tap tree for the manufacture of gur or other similar product which is not an intoxicant but a fee of Rs. 10 shall be charged for a licence for sale of Nira by retail and a fee of Rs. 100 for a licence for storage and supply of Nira.