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[Cites 0, Cited by 0] [Section 178] [Entire Act]

State of Kerala - Subsection

Section 178(b) in Kerala Factories Rules, 1957

(b)There shall be provided for the use of all persons employed in the processes specified in Schedule II to these rules an adequate supply of suitable protective equipment including gloves, overalls and protective footwear and of goggles and respirators. Respirators shall be of a type approved in writing by the Chief Inspector.