Calcutta High Court (Appellete Side)
Analysis And Research Limited) vs India Power Corporation Limited (Ipcl) on 12 April, 2022
Author: Subhasis Dasgupta
Bench: Subhasis Dasgupta
12.04.2022 Item No.8 Ct. No.7 CHC C.O.494 of 2022 (Physical Hearing) CARE Ratings Limited (formerly known as Credit Analysis and Research Limited) Vs. India Power Corporation Limited (IPCL) Mr. Kaushik De, Mr. Dipankar De ...for the petitioner The matter has come up in the list under the wrong heading.
Matter to appear in the list on 20.04.2022, under the heading "Motion".
(Subhasis Dasgupta, J.)