Section 2(8)(e) in The U.P. Debt Relief Act, 1977

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State of Uttar Pradesh - Subsection

Section 2(8)(e) in The U.P. Debt Relief Act, 1977

(e)any practice performed on a farm as incidental to or in conjunction with farm operations (including any forestry or timbering operations) and preparation for market and delivery to cold storage or other warehouse or to market or to carriage for transportation of farm products;

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State of Uttar Pradesh - Subsection

Section 2(8)(e) in The U.P. Debt Relief Act, 1977