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[Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 6(2)(g) in Arunachal Pradesh Housing Board Act, 2014

(g)in the opinion of the State Government-
(i)has become incapable of acting ; or
(ii)is otherwise unfit to continue as a member.