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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of West Bengal - Subsection

Section 34(2)(k) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(k)copies of authorization/license / No Objection Certificate or a self-declaration in the form of an affidavit in relation to compliance of 'different Acts and rules' as mentioned in rule 21;