Bombay High Court
Smt. Gangaben Shyamji Mewada And Anr vs M/S. Satyam A-Wing Premises ... on 27 April, 2023
Author: N. J. Jamadar
Bench: N. J. Jamadar
Board Sr.No.:-70
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 2479 OF 2014
Smt. Gangaben Shyamji Mewada And Anr ....PETITIONER
V/S
M/s. Satyam A-wing Premises Co-operative ....RESPONDENT
Housing Society Ltd And Ors WITH WRIT PETITION NO. 2422 OF 2014 Smt. Gangaben Shyamji Mewada And Anr ....PETITIONER V/S M/s. Satyam A-wing Premises Co-operative ....RESPONDENT Housing Society Ltd And Ors CORAM : HON'BLE SHRI JUSTICE N. J. JAMADAR J DATE : 27th April, 2023 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/07/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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