Allahabad High Court
Smt. Naima Khatoon & Others vs State Of U.P. & Others on 2 April, 2010
Author: Abhinava Upadhya
Bench: Abhinava Upadhya
Court No. - 30 Case :- WRIT - C No. - 38268 of 2008 Petitioner :- Smt. Naima Khatoon & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Shamim Ahmad,M.A. Qadeer Respondent Counsel :- C.S.C. Hon'ble Abhinava Upadhya,J.
On the request of the learned Standing Counsel, the case is passed over for the day. Order Date :- 2.4.2010 SKM