Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36(3B)] [Section 36] [Entire Act]

State of Maharashtra - Subsection

Section 36(3B)(iv) in Maharashtra Land Revenue Code, 1966

(iv)such other factors as may be prescribed.