Sri Veerabhadraswamy Devasthan Trust ... vs The Land Tribunal on 5 March, 2009

[Cites 0, Cited by 0]

Karnataka High Court

Sri Veerabhadraswamy Devasthan Trust ... vs The Land Tribunal on 5 March, 2009

Bench: Mohan Shantanagoudar

;...»..A

IN THE HIGH COKIRT OF KARNATAKA

cmcurr BENCH AT I3HAR¥!AD  H ' V'

wssrzn THIS was 5th my 05' 'mmgcgg 2:339.    '

BE:=*onE~.__

THE xazwsm MR JUSTICE M0;%é;1§':S39av'f;saa§G5oU§AR

WRIT PETITIO§f "§1o.4é§ 95j i€{_2§5G3[LR} ' 33'§'WEEN: ~ 1.

SREVEE:E€A3§~E2%EsE£a£E§i¥é.ﬁs€'§ ' §>a*;vAsT§§A:'§%_%?RU.s3'§-' <:s=:j:;«§;:~v:§fr*:*E;'E:{:»2:;. , __ EAQUE-3 2fi:;i.ACé2":'2,..f£§,Q= §i"§€C~E§?1E'§a $13'? BEELLAEEY :3'? . .

§\a§M'sE§;{}I§§{i'§-_'§'§¥jS'I'i-ZE '{%'E§.R'é3S%i£T;f?E%AMzi, {3Cr'u¥%}A, S;'<i;.,;S;'7€; MAV;#Li:<A%§'a:_?€;:G<;:2aKs::sA, agar,» A3023? s:;s:>_ 'Y"EA§«"<S. " .. §"EZ'?i"Fi<}§*£§I.Ei£ _ . .59; s§.:.§_ $033 P"%{z;g;{.;'£§L~%2Vi%.L§5 3,39';

3. '§'1§§"§Qi£N§} '§E§%t§{§E'€z3;LgSig'-£T&E;§?.?3% B'?-§?'__F$ €3H§a§5EE'?sz§1%i?\§, S§§GU'P§>§. D:S1*E;C?BELLaR*:.

" ':3. *§=;a3;;3%s7:s'?&:~£T 'iZ€f§§z§?#Ei§S§C>§*£E§§ " SE33-D§§?ESi{§?€§ §ELL.:%.§=?'§ SM? %{{I?N§'aEURAM§»£§A

-«gigs ?§2A§£%§,é%, AGES?) ABOUT 33*} §'E13,E3?:'S. % SM? LAKSHRE, Sfiﬁ §'€AC§§§.§§§L§, AC3-ES 1§§iC}i§T 35 YE§:Ri';. E3. S:§?s§'§' Z*§?:§';'§§§§'€e.Ii§e.}ﬁ§':§§#E:'%, [\;'> %'»§;'G GCJPAL, AGED £89K}? #0 YELERS. . SR1 .zX'{YA§3'PA, SXO VEERASHRPPA IEGEZD AB~'f_'3U'§"' 45 YEARS. (3\ Ni . ER}. KEELME QUASWE, 3,10 SYEQ §kHAM§43D SEER, AGED A801}? 42 YEARS?

.9"

SEE NAGESHAPPA, am am? @Up;_Q§;§g:v:9,, gem ABGUT 45 YEARS; V' '

22. SR? BABUSAS, S/0 1~{<:-rxs1~:%_.i?::s1;a";'r:;.. AGEDA ABOUT 45_YEARE§.... _ ' 19' gm AGASARA ?15?1E§i;§L1§§L%.E§;}UE\11&i}5~.}§§" V» S ; Q Maaasgm'; «.A<3.E--?$ Aa.g::;_.r':r~..4 1-.7? saws. 32:39:::~;sE.r~iTs":%.,%:*{>"1::9 _A;>:.,3 " V' 1% /0 SHAN&VASsﬁ,Tf>IjRA7f?v'i:.§J;&§EE, _ rm. SE-II§.AGU_'P?.§, 1:\::2.%:'.';:2»E':%;:A;xR__';; . ,. ms;s§><>:~s:>:::zxz2*s '£8? SEE. A.:s:...$m*Yg:=§.§:::§;'{.é;:v:A;;§i;:v< 903 :23 12:3: gm. Sm RK. :~:,g:x':'*m,:+«:<:c;?.i§;a*c:§ ;. ,:»;:»:§; 2.:

' ~ .v':';§:VAs'«:,%~z'§:;*:%.§g'?£'§:<:;:~s '£8 F§L.§;ZE} zgbézxaa Ez.£'£'§€i_ZL.ES 22% MEET} Af§'?{'}*§i(>%f}iS5{~'i'§'I3"§'i£}E@ Q?' @2323 ?R$:z;:~»sG Te Qmsga 3315:

<>§:':*§:'T§ 0:»? f?'é:1::-mm TREBZENAL ::~=:' §'~§0.§, =2, 19, :1, :3, :4: ga- _« g91{3§é':a:>:~§;;:"i%@;es«m; §}N§ER g§a:r~z-<: asvygg gérzigzg Am; " " * 1 E1;"%.'.'£';. "

§"§'HEE§ WEE'? ?§Z'?§'§'§*i3i'~§ C{}§2§EE'~1{': ON E3'{"}R §""'E§'\§:'--x§_. }§§§:%.R§§*§G§ '4 TBEQ DAY, TEEEZ QOEERT i'=:'i£§DE"; 'T§~%':§ ?£3LL{3if§ENG: with the State Goveraiimﬁnt. Einciar such cir'c:1m3ta::{§é'S;--«' 5 ;_ A' £31116? of the Land "§"'ri'€3uzza1 insofar as 2*i~:§a:e-s"*ts:.':";3suiE1g dirsciian £91" veating the kaﬁti with '31€;'».:S§E?3£{'zGii§'e{€.i;"3:iIi}.€§:;:35 « iiahk: ia ':36 quashaé.

3. Accarémgéy', §§:2_{§if Qzﬁiisri H'E'V$ib:;na} izzmfar ag it :%§a'£ﬁs._':e ':}§¢A...di:fs:::fl{§Vn3hez:}a vast with $316 Siate _V{f%iQzs::£r:i:*.;,:;av.;£2: R633; of €316:

erdez' 0:" tht: "°§'1§§>Vu:i aE ?€'L%.tié;;:_1 4a_§V1ewe;;t«1' éccéiﬁixxgiy. Sd/-

FUDGE

Unlock Advanced Research with PRISMAI

Karnataka High Court