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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Gujarat - Subsection

Section 8(2) in The Gujarat Forensic Sciences University Act, 2008

(2)The person to be appointed as the Director General shall,-
(i)be a renowned Forensic Scientist,
(ii)be associated with Gujarat and worked in the State in terms of development, education, philanthropy, industrial or business development or exemplary administration in the State Services, Corporations or public bodies,
(iii)not have attained the age of sixty-five years on the date of nomination or re-nomination.