Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 90 in Delhi Police Act, 1978 90. Obstructing bathers. No person shall obstruct or incommode a person bathing at a place set apart for the purpose by the order of the competent authority under Section 88 by wilful intrusion or by using such place for any purpose for which it is not so set apart.
