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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Himachal Pradesh - Subsection

Section 8(1) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(1)The sponsoring body shall establish an Endowment Fund for the University with an amount of five crore rupees which shall be pledged to the Government.