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[Cites 0, Cited by 0] [Section 36(3)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(3)(b) in Orissa Panchayat Samiti Accounting Procedure Rules, 2002

(b)all cheques and bank drafts signed by him for drawal are presented into the treasury/bank and amount received is correctly accounted for in the P.L. Account/Panchayat Samiti/other relevant cash book.