Calcutta High Court (Appellete Side)
Subodh Chandra Bar & Ors vs Mr. Soumajit Bhattacharya on 13 May, 2016
Author: Debasish Kar Gupta
Bench: Debasish Kar Gupta
1 13.05.2016 srm CPAN 187 of 2015 In W.P.L.R.T. No. 230 of 2014 Subodh Chandra Bar & Ors.
Versus Mr. Soumajit Bhattacharya Mr. Bhaskar Chandra Manna ...For the Applicants.
Rule drawn in separate sheet Let Contempt Rule be issued against the alleged contemnor, returnable on June 24, 2016 at 2.00 p.m. Let this Rule be served upon the alleged contemnor by a Special Messenger of this Court at the costs of the petitioners to be deposited within seven days.
( Debasish Kar Gupta, J. ) (Md. Mumtaz Khan, J.)