Delhi High Court - Orders
Principal Commissioner Of Income Tax ... vs Sahara India Mass Communication on 25 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 139/2018
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL)-1
..... Appellant
Through : Sh. Sanjay Kumar and Ms. Asheesh
Jain, Advocates.
versus
SAHARA INDIA MASS COMMUNICATION
..... Respondent
Through
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 25.01.2019 List on 10.04.2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 25, 2019/ajk