Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Tamilnadu - Subsection

Section 23(4)(xi) in The Chennai City Corporation Building Rules, 1972

(xi)For exterior chimney or chimneys having a wall exposed to the weather, all such exposed walls should not be less than one brick twenty to twenty five centimetres thick;