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[Cites 0, Cited by 0] [Section 107(1)] [Section 107] [Entire Act]

State of Tripura - Subsection

Section 107(1)(f) in Tripura Panchayats Act, 1993

(f)Agriculture, Food, Irrigation, Co-operation, Fisheries and Animal Husbandry Committee, to be known as Agriculture Committee ; and