Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 31] [Entire Act] State of West Bengal - Subsection Section 31(a) in The Bengal Money-Lenders Act, 1940 (a)if the loan to which the decree relates was advanced before the commencement of this Act, allow any interest on the decretal amount, or
