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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(1)(B) in Jharkhand Academic Council Act, 2002

(B)The Chairman shall be a whole time officer of the council, appointed by the State Government and shall hold office form a term of three years. Provided that the State Government may by notification remove the Chairman, if he refuses to act or is unable to act or if he act in a manner which the State Government considers, prejudicial to the interest of the Council.