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State of Rajasthan - Section

Section 28 in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

28. [ [Regulation 28 and 29 Substituted by Notification No. RSWC/Adm./Contributory Pension Scheme/ 2004/ 5742, dated 25-4-2005, Published in Rajasthan Gazette, Extraordinary, Part VII, dated 28-4-2005, page 17, w.e.f. 1-1-2004.]

Provision of the RSWC Pension Regulations, 1990 and GPF Regulations, 1990 shall apply to all the employees of the Corporation except the existing employees at the commencement of the RSWC Pension Regulations, 1990 & GPF Regulations, 1990 who have opted for continuing to subscribe to the CPF of the Corporation in accordance with the RSWC (Employees Provident Fund) Regulations, 1962:Provided that all the employees of the Corporation appointed on or after 1-1-2004 shall be governed by the provisions of the Rajasthan State Warehousing Corporation's Employees New Contributory Pension Scheme, 2004.