Supreme Court - Daily Orders
Bhupendra Rajaram Gupta vs Sakhubai Shankar Ghatal on 10 January, 2020
Bench: Indu Malhotra, Ajay Rastogi
ITEM NO.25 COURT NO.17 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 11325-
11326/2019
(Arising out of impugned final judgment and order dated 12-06-2018
in WP No. 7179/2017 18-07-2018 in RP No. 19872/2018 passed by the
High Court Of Judicature At Bombay)
BHUPENDRA RAJARAM GUPTA & ANR. Petitioner(s)
VERSUS
SAKHUBAI SHANKAR GHATAL & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.63150/2019-EXEMPTION FROM FILING
O.T.
IA No. 63150/2019 - EXEMPTION FROM FILING O.T.)
Date : 10-01-2020 These matters were called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MR. JUSTICE AJAY RASTOGI
For Petitioner(s) M/S. S.M. Jadhav And Company, AOR
Mr.Brij Kishor Sah,Adv.
Mr.Nicholas Chaudhary,Adv.
Mr.Aditya P.Khanna,Adv.
For Respondent(s)
Mr. Nachiketa Joshi, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties request for adjournment.
List for hearing on Tuesday in February,2020.
(SUSHMA KUMARI BAJAJ) Signature Not Verified (SUNIL KUMAR RAJVANSHI) SENIOR PERSONAL ASSISTANT BRANCH OFFICER Digitally signed by SUSHMA KUMARI BAJAJ Date: 2020.01.11 12:02:05 IST Reason: