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Delhi High Court - Orders

Dr. Ratan Gupta vs Guru Gobind Singh Indraprastha ... on 21 February, 2023

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                          $~R-87 to 92
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 3310/2017
                               DR. RATAN GUPTA                                ..... Petitioner
                                               Through:   Appearance not given.

                                               versus

                               GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.
                                                                 ..... Respondents

                                               Through:   Ms. Anita Sahani and Mr. Rahul
                                                          Mourya, Advocates for R-GGSIPU.
                                                          Mr. T. Singhdev and Mr. Tanishq
                                                          Srivastava, Advocates for R-4.

                          +    W.P.(C) 1176/2020 and CM APPL. 3907/2020

                               DR. DEEPA SHARMA AND ANR.                      ..... Petitioner
                                               Through:   Mr. B. Deva Shekhar, Advocate.
                                               versus

                               UNION OF INDIA & ORS.                          ..... Respondents

                                               Through:   Ms. Anita Sahani and Mr. Rahul
                                                          Mourya, Advocates for R- GGSIPU.
                                                          Mr. T. Singhdev and Mr. Tanishq
                                                          Srivastava, Advocates for R-3.
                                                          Mr. Niraj Kumar, Sr. Central Govt.
                                                          counsel for R-1 & 4.
                          +    W.P.(C) 5769/2020, CM APPL. 20836/2020 and CM APPL.
                               21913/2020
                               DR JUJHAR SINGH                              ..... Petitioner
                                             Through:     Appearance not given.


Signature Not Verified
Signed By:PRIYA
Signing Date:24.02.2023
18:11:03
                                              versus

                              GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS
                                                                ..... Respondents

                                             Through:   Ms. Anita Sahani and Mr. Rahul
                                                        Mourya, Advocates for R- GGSIPU.
                                                        Mr. T. Singhdev and Mr. Tanishq
                                                        Srivastava, Advocates for R-NMC.

                          +   W.P.(C) 11051/2021 and CM APPL. 34075/2021
                              DR BIJOYANANDA PATRA                         ..... Petitioner
                                             Through:   Mr. Shivendra Singh and Mr. Bikram
                                                        Dwivedi, Advocates.
                                             Versus

                              GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR.
                                                                ..... Respondents

                                             Through:   Ms. Anita Sahani and Mr. Rahul
                                                        Mourya, Advocates for R- GGSIPU.
                                                        Mr. JPN Shahi, Advocate for R-2.
                                                        Mr. T. Singhdev and Mr. Tanishq
                                                        Srivastava, Advocates for R-NMC.


                          +   W.P.(C) 2567/2021, CM APPL. 7569/2021 and CM APPL.
                              1006/2022
                              DR SAVEENA GULATI RAHEJA AND ORS.            ..... Petitioners
                                             Through:   Mr. Shivendra Singh and Mr. Bikram
                                                        Dwivedi, Advocates.
                                             Versus

                              GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND


Signature Not Verified
Signed By:PRIYA
Signing Date:24.02.2023
18:11:03
                                 ANR.                                              ..... Respondents

                                                    Through:     Ms. Anita Sahani and Mr. Rahul
                                                                 Mourya, Advocates for R- GGSIPU.
                                                                 Mr. Farman Ali, SPC with Mr.
                                                                 Krishan Kumar & Ms. Usha Jamwal,
                                                                 Advocates for R-2.
                                                                 Mr. T. Singhdev and Mr. Tanishq
                                                                 Srivastava, Advocates for R-NMC.


                          +     W.P.(C) 4941/2021, CM APPL. 15174/2021,                 CM      APPL.
                                41299/2021 and CM APPL. 23758/2022
                                DR SANDEEP KUMAR                                  ..... Petitioner
                                                    Through:     Mr. Shivendra Singh and Mr. Bikram
                                                                 Dwivedi, Advocates.
                                                    Versus

                                GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND
                                ANR.                              ..... Respondents

                                                    Through:     Ms. Anita Sahani and Mr. Rahul
                                                                 Mourya, Advocates for R- GGSIPU.
                                                                 Mr. J.K. Tripathi, SPC for R-2.
                                                                 Mr. T. Singhdev and Mr. Tanishq
                                                                 Srivastava, Advocates for R-NMC.

                          CORAM:
                          HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                    ORDER

% 21.02.2023

1. In terms of order dated 07.02.2023, the respondent- Hospitals have filed their affidavits. A copy thereof has been supplied to the learned respective counsel for petitioners.

Signature Not Verified Signed By:PRIYA Signing Date:24.02.2023 18:11:03

2. Learned counsel appearing on behalf of the petitioners points out various infirmities in the affidavits filed by the respondents.

3. Let the counter affidavit to the affidavits filed by the respondents be filed by the petitioners within a period of four weeks from today.

4. List these matters in the category of 'Regulars' in the week commencing from 27.03.2023.

PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 21, 2023/nc Signature Not Verified Signed By:PRIYA Signing Date:24.02.2023 18:11:03