Delhi High Court - Orders
Dr. Ratan Gupta vs Guru Gobind Singh Indraprastha ... on 21 February, 2023
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~R-87 to 92
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3310/2017
DR. RATAN GUPTA ..... Petitioner
Through: Appearance not given.
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS.
..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R-GGSIPU.
Mr. T. Singhdev and Mr. Tanishq
Srivastava, Advocates for R-4.
+ W.P.(C) 1176/2020 and CM APPL. 3907/2020
DR. DEEPA SHARMA AND ANR. ..... Petitioner
Through: Mr. B. Deva Shekhar, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R- GGSIPU.
Mr. T. Singhdev and Mr. Tanishq
Srivastava, Advocates for R-3.
Mr. Niraj Kumar, Sr. Central Govt.
counsel for R-1 & 4.
+ W.P.(C) 5769/2020, CM APPL. 20836/2020 and CM APPL.
21913/2020
DR JUJHAR SINGH ..... Petitioner
Through: Appearance not given.
Signature Not Verified
Signed By:PRIYA
Signing Date:24.02.2023
18:11:03
versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ORS
..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R- GGSIPU.
Mr. T. Singhdev and Mr. Tanishq
Srivastava, Advocates for R-NMC.
+ W.P.(C) 11051/2021 and CM APPL. 34075/2021
DR BIJOYANANDA PATRA ..... Petitioner
Through: Mr. Shivendra Singh and Mr. Bikram
Dwivedi, Advocates.
Versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY & ANR.
..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R- GGSIPU.
Mr. JPN Shahi, Advocate for R-2.
Mr. T. Singhdev and Mr. Tanishq
Srivastava, Advocates for R-NMC.
+ W.P.(C) 2567/2021, CM APPL. 7569/2021 and CM APPL.
1006/2022
DR SAVEENA GULATI RAHEJA AND ORS. ..... Petitioners
Through: Mr. Shivendra Singh and Mr. Bikram
Dwivedi, Advocates.
Versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND
Signature Not Verified
Signed By:PRIYA
Signing Date:24.02.2023
18:11:03
ANR. ..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R- GGSIPU.
Mr. Farman Ali, SPC with Mr.
Krishan Kumar & Ms. Usha Jamwal,
Advocates for R-2.
Mr. T. Singhdev and Mr. Tanishq
Srivastava, Advocates for R-NMC.
+ W.P.(C) 4941/2021, CM APPL. 15174/2021, CM APPL.
41299/2021 and CM APPL. 23758/2022
DR SANDEEP KUMAR ..... Petitioner
Through: Mr. Shivendra Singh and Mr. Bikram
Dwivedi, Advocates.
Versus
GURU GOBIND SINGH INDRAPRASTHA UNIVERSITY AND
ANR. ..... Respondents
Through: Ms. Anita Sahani and Mr. Rahul
Mourya, Advocates for R- GGSIPU.
Mr. J.K. Tripathi, SPC for R-2.
Mr. T. Singhdev and Mr. Tanishq
Srivastava, Advocates for R-NMC.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 21.02.2023
1. In terms of order dated 07.02.2023, the respondent- Hospitals have filed their affidavits. A copy thereof has been supplied to the learned respective counsel for petitioners.
Signature Not Verified Signed By:PRIYA Signing Date:24.02.2023 18:11:032. Learned counsel appearing on behalf of the petitioners points out various infirmities in the affidavits filed by the respondents.
3. Let the counter affidavit to the affidavits filed by the respondents be filed by the petitioners within a period of four weeks from today.
4. List these matters in the category of 'Regulars' in the week commencing from 27.03.2023.
PURUSHAINDRA KUMAR KAURAV, J FEBRUARY 21, 2023/nc Signature Not Verified Signed By:PRIYA Signing Date:24.02.2023 18:11:03