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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Sikkim - Subsection

Section 29(2) in Sikkim Shops and Commercial Establishments Act, 1983

(2)It shall not be lawful for an employer to call an employee at, or for an employee to go to, his theatre or other place of public amusement or entertainment or any place for any work in connection with the business of his theatre or place of public amusement or entertainment on any day on which such employee has a holiday.