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[Cites 0, Cited by 0] [Section 30(2)] [Section 30] [Entire Act]

State of Maharashtra - Subsection

Section 30(2)(b) in Maharashtra Horticulture Development Corporation Act, 1984

(b)references to "Government premises" in that Act and those rules shall be deemed to be references to premises of the Corporation, references to "the State Government "in sections 4, 5, 6 and 9 of that Act shall be deemed to be references to the Corporation.