Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act] State of Assam - Subsection Section 43(6)(m) in The Assam Agricultural University Act, 1968 (m)The special arrangements, if any, which may be made for residence, discipline and teaching of women students and the prescription of special courses of study for women.