Jharkhand High Court
State Of Jharkhand Through Chief ... vs Texmaco Rail & Engineering Ltd. (Trel) on 21 January, 2025
Author: Gautam Kumar Choudhary
Bench: Gautam Kumar Choudhary
IN THE HIGH COURT OF JHARKHAND AT RANCHI
M.A. No. 105 of 2003
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State of Jharkhand through Chief Engineer, Subarnrekha Multipurpose Project & Anr.
.... .... Appellants Versus Texmaco Rail & Engineering Ltd. (TREL) ... .... Respondent With M.A. No. 106 of 2003 With M.A. No. 107 of 2003 CORAM: HON'BLE MR. JUSTICE GAUTAM KUMAR CHOUDHARY For the Appellants : Mr. Praveen Akhouri, S.C. Mines-I For the Respondent : Mr. Vishal Kumar Tiwary, Advocate
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Order No. 74 / Dated : 21.01.2025.
These cases are wrongly listed today. List these cases as per the previous order i.e., on 28.01.2025.
(Gautam Kumar Choudhary, J.) Pawan/-