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State of Haryana - Section

Section 310 in Punjab Jail Manual

310. Persons allowed to enter the jail.

- The gate-keeper shall be furnished with a list of all officials and visitors who are entitled to enter the jail and shall admit such persons on their presenting themselves for admission. He shall not admit any one else except the officers of the jail who are authorized to enter unless under a written order from or when accompanied by, the Superintendent, the Inspector-General, or the Magistrate of the District.