Bombay High Court
Infosys Bpm Ltd vs Amol Rajaram Jadhav on 18 July, 2023
Author: N.J.Jamadar
Bench: N.J.Jamadar
22 wp 8694 of 2023.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.8694 OF 2023
Infosys BPM Ltd. ... Petitioner
versus
Amol Rajaram Jadhav ... Respondent
Mr. Zubin Behramkamdin, Sr. Advocate with Ms. Vatsala Pant, Mr. Karandeep Singh
i/by Indus Law for Petitioner.
None for Respondent.
CORAM: N.J.JAMADAR, J.
DATE : 18 JULY 2023 P.C.
1. Heard the learned Counsel for the Petitioner.
2. The learned Senior Advocate appearing for the Petitioner seeks time to give fresh notice to the Respondent and then move the petition.
3. At the request of the learned Senior Advocate for the Petitioner, stand over to 1 August 2023.
( N.J.JAMADAR, J. ) SSP 1/1 ::: Uploaded on - 19/07/2023 ::: Downloaded on - 20/07/2023 03:44:34 :::