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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(3) in Statutes of the Jodhpur National University, Jodhpur, 2010

(3)The Board of Management may fix an appropriate honorarium to be paid to the Registrar, not lower than the norms prescribed from time to time by the Guidelines of the University Grants Commission for the post of Registrar. A rent-free accommodation and other facilities necessary for performance of his functions shall also be provided to him.