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[Cites 0, Cited by 0] [Section 51] [Entire Act]

NCT Delhi - Subsection

Section 51(2) in The Delhi Agricultural Produce Marketing (Election) Rules, 2000

(2)After the counting of ballot papers contained in all the ballot boxes used at a polling station has been completed the presiding officer shall make the entries in a result sheet in Form '16' and announce the particulars.