Delhi High Court - Orders
Dalmia Family Office Trust vs Anand Divine Developers Private ... on 30 October, 2023
Author: Yogesh Khanna
Bench: Yogesh Khanna
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 152/2023
DALMIA FAMILY OFFICE TRUST
..... Decree Holder
Through: Mr.Ajay Bhargava, Mr.Aseem
Chaturvedi, Ms.Wamika Trehan,
Mr.Siddhant Kumar, Ms.Raddhika
Khanna, Ms.Ishita, Advocates.
versus
ANAND DIVINE DEVELOPERS PRIVATE LIMITED & ANR.
..... Judgement Debtors
Through: Mr.Naman Joshi, Ms.Ritika Vohra,
Advocates.
CORAM:
HON'BLE MR. JUSTICE YOGESH KHANNA
ORDER
% 30.10.2023 The Hon'ble Judge is not holding the Court today. List on 16.11.2023.
BY ORDER (COURT MASTER) OCTOBER 30, 2023 VLD This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 31/10/2023 at 21:39:31