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State of Tamilnadu - Section

Section 3 in Appointment Committee of The District Panchayat (Election of Members) Rules, 1999

3. Constitution of the committee.

- There shall be an appointment committee for every district panchayat which shall be comprised of the chairman of the district panchayat concerned, the secretary and one member elected annually by the district panchayat concerned. The chairman of the district panchayat shall be chairman of the committee.