Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttarakhand - Subsection

Section 13(2) in Himalayan Garhwal University Act, 2016

(2)The Chancellor shall have the overall supervision and controlling power over the affairs of the university and shall have such powers as may be conferred on him by this Ordinance or the Statutes made there under.