Madras High Court
N K Rejun Lal vs The Commissioner Of Police on 8 July, 2022
Author: N. Sathish Kumar
Bench: N. Sathish Kumar
W.P.No.17361 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 08.07.2022
CORAM:
THE HONOURABLE MR.JUSTICE N. SATHISH KUMAR
W.P. No.17361 of 2022
N K Rejun Lal ... Petitioner
Vs.
1.The Commissioner of Police,
City Police Commissioner Office,
Sirupooluvapatti, Tiruppur 641 687.
2.The Inspector of Police,
Tiruppur South Police Station,
Tiruppur 641 604. ...Respondents
PRAYER: Writ Petition is filed under Article 226 of Constitution of India,
pleased to issue a Writ of Mandamus, directing the respondents to issue a
“No Objection Certificate” to run the business of Massage Parlour, SPA,
Beauty Parlour in the name and style of “The Petals Beauty Parlour and
SPA” at 11/1, R.P.Complex, Puthu Thottam Main Street, Palladam Road,
Tiruppur 641 604 by passing order on the petitioner's representation dated
27.05.2022.
For Petitioner : Mr.Balaji Thirumoorthy
For Respondents : Mr.Leonard Arul Joseph Selvam,
Government Advocate (crl.side)
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W.P.No.17361 of 2022
ORDER
The Writ Petition has been filed to direct the respondents to issue a “No Objection Certificate” to run the business of Massage Parlour, SPA, Beauty Parlour in the name and style of “The Petals Beauty Parlour and SPA” at 11/1, R.P.Complex, Puthu Thottam Main Street, Palladam Road, Tiruppur 641 604 by passing order on the petitioner's representation dated 27.05.2022.
2.The learned Government Advocate (crl.side) appearing for the respondents would submit that the respondents would consider the petitioner's representation and pass orders on merits.
3. Heard the learned counsel appearing for the petitioner and the learned Government Advocate (crl.side) appearing for the respondents.
4. In such view of the matter, the respondents police are directed to consider the petitioner's representation and pass orders on merits within a period of three weeks from the date of receipt of copy of this order.
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5. With the above direction, this Writ Petition is disposed of.
08.07.2022 Index :Yes/No Internet:Yes/No shk/nr To
1.The Commissioner of Police, City Police Commissioner Office, Sirupooluvapatti, Tiruppur 641 687.
2.The Inspector of Police, Tiruppur South Police Station, Tiruppur 641 604.
3. The Public Prosecutor, High Court of Madras.
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