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[Cites 0, Cited by 0] [Section 205(2)] [Section 205] [Entire Act]

State of Rajasthan - Subsection

Section 205(2)(b) in Rajasthan Municipalities Act, 2009

(b)for discharging any responsibility attaching to him under the terms of the order as to maintaining, repairing, flushing, cleaning or emptying the said drain or any part thereof.