Bombay High Court
Bajaj Electricals Limited vs Bajai Electricals Limited on 27 August, 2018
Author: S.J. Kathawalla
Bench: S.J. Kathawalla
kpd 1 / 1 963-NMCDL-1885-2018.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
NOTICE OF MOTION (L) NO. 1885 OF 2018
IN
COMMERCIAL IP (L) NO. 1056 OF 2018
Bajaj Electricals Limited ... Plaintiff
Versus
Bajaj Electricals Limited ... Defendant
Mr. Hiren Kamod alongwith Ms. Niyati Davawala instructed by ALJ & Partners for
the Plaintiff
Mr. Rashmin Khandekar alongwith Ms. Disha Shetty instructed by Flavia Legal for
the Defendant.
Mr. Toraskar, Section Officer, Court Receiver's Office, present.
CORAM : S.J. KATHAWALLA, J.
DATED : 27th AUGUST, 2018 P.C.:
1. Stand over to 31st August, 2018.
2. In the meantime, earlier order to continue.
( S.J.KATHAWALLA, J. ) ::: Uploaded on - 28/08/2018 ::: Downloaded on - 30/08/2018 21:45:07 :::