Punjab-Haryana High Court
Kohli Holdings Private Limited/Orient ... vs State Of Haryana And Others on 11 February, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. NO. 4646 OF 2010 (O & M)
(L.A.C. NO. 688 OF 2007)
Kohli Holdings Private Limited/Orient Craft Limited
..............Appellant
Versus
State of Haryana and others
...........Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
Present : Mr. M.L.Sarin, Advocate with
Mr.Hemant Sarin, Advocate
for the appellant
Mr. H.S.Hooda, Senior Advocate with
Mr. Kamal Sehgal, Advocate
for the HSIDC
Mr. D.D.Gupta, Addl. Advocate General Haryana
RAJESH BINDAL, J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.2373 of 2010, titled as Madan Pal Versus State of Haryana and another.
11.2.2011 (RAJESH BINDAL) aj JUDGE