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[Cites 0, Cited by 0] [Section 202(14)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(14)(b) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(b)Of ten weeks' duration or more. - An Officer detailed to attend a course or courses of ten weeks' duration or more will be struck off the strength of his ship or establishment from which date acting promotion in replacement will be admissible.