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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Andhra Pradesh - Subsection

Section 7(f) in Andhra Pradesh Language Pundits Training Colleges (Regulation of Admission) Rules, 2005

(f)Once, a candidate secures admission to a particular institution based on his/her option, no more claim for admission into other colleges be entertained except as provided by the Convener, LPCET.