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State of Haryana - Section

Section 14 in The Displaced Persons (Compensation and Rehabilitation) Rules, 1955

14. Deduction of certain dues from the amount of Compensation.

- The following dues shall be deducted from the amount of compensation in the order of priority mentioned below:-
(i)Public dues;
(ii)the amount, if any, referred to in clause (a) of rule 13;
(iii)the amount, if any, referred to in clause (b) of rule 13;