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[Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act]

State of Maharashtra - Subsection

Section 85(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)in delegating to any such Committee power to frame terms binding on each such body as the construction and future maintenance of any joint work and any power which might be exercised by either or any of such bodies; and