Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act] Bombay Presidency - Subsection Section 76(2)(a) in The Bombay University Act, 1974 (a)to the University, if such an inspection or inquiry is to be made regarding the University or any college or institution maintained by it, or