Himachal Pradesh High Court
Iec (Indian Education Centre) ... vs . H.P. Private Educational ... on 23 December, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
IEC (Indian Education Centre) University .
vs. H.P. Private Educational Institutions Regulatory Commission and others.
CWP No.8146 of 2022 23.12.2022 Present: Mr. K.D. Shreedhar, Senior Advocate with Ms. Sneh Bhimta, Advocate, for the petitioner.
Mr. Naresh Kaul, Advocate, for respondent No.1.
Mr. Shiv Pal Manhas, Additional Advocate General with Mr. Rajat Chauhan, Law Officer for respondents.
Mr. Prashant Sharma, Advocate, for respondent No.4.
Learned counsel for the respondents pray for and are granted six weeks' further time to file reply(ies).
List on 28.02.2023.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge December 23, 2022 (Pathania) ::: Downloaded on - 24/12/2022 20:32:43 :::CIS