Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Govt. Of Nct Of Delhi vs Bunti Bahri on 18 October, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.12                         COURT NO.5                SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ……………..Diary No(s).39704/2023

     (Arising out of impugned final judgment and order dated 24-03-2015
     in WPC No.165/2015 passed by the High Court of Delhi at New Delhi)

     GOVT. OF NCT OF DELHI                                         Petitioner(s)

                                                VERSUS

     BUNTI BAHRI & ORS.                                            Respondent(s)

     (IA   No.214592/2023-CONDONATION  OF   DELAY   IN  FILING   and   IA
     No.214593/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 18-10-2023 This petition was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Petitioner(s)            Mr. Chandra Prakash, AOR
                                  Mr. Vivek Singh, Adv.
                                  Mr. C.P. Rajwar, Adv.
                                  Mr. Ramesh Kumar, Adv.
                                  Ms. Somi Sharma, Adv.

     For Respondent(s)

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Tag with D.No.8141 of 2023 and connected matters. List on 31.10.2023.

(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.10.18 17:38:12 IST Reason: