Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Bunti Bahri on 18 October, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.12 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ……………..Diary No(s).39704/2023
(Arising out of impugned final judgment and order dated 24-03-2015
in WPC No.165/2015 passed by the High Court of Delhi at New Delhi)
GOVT. OF NCT OF DELHI Petitioner(s)
VERSUS
BUNTI BAHRI & ORS. Respondent(s)
(IA No.214592/2023-CONDONATION OF DELAY IN FILING and IA
No.214593/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 18-10-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Mr. Chandra Prakash, AOR
Mr. Vivek Singh, Adv.
Mr. C.P. Rajwar, Adv.
Mr. Ramesh Kumar, Adv.
Ms. Somi Sharma, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141 of 2023 and connected matters. List on 31.10.2023.
(SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR COURT MASTER (NSH) Signature Not Verified Digitally signed by satish kumar yadav Date: 2023.10.18 17:38:12 IST Reason: