Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 138(2)] [Section 138] [Entire Act] State of Jammu-Kashmir - Subsection Section 138(2)(o) in The Jammu and Kashmir Electricity Act, 2010 (o)proportion of revenues from other business to be utilized for reducing the transmission and wheeling charges under proviso to section 35;