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[Cites 0, Cited by 0] [Section 43(2)] [Section 43] [Entire Act]

State of West Bengal - Subsection

Section 43(2)(ii) in The Jadavpur University Act, 1981

(ii)The State Government shall, in every such case of inspection or enquiry, give previous notice to the University, and, if the inspection or enquiry relates to an Institution, both to the University and the Institution, of its intention to cause such inspection or enquiry.